Subhash Kumar Verma vs State Of U.P. Thru. Secretary, ...
2015 Latest Caselaw 4602 ALL

Citation : 2015 Latest Caselaw 4602 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Subhash Kumar Verma vs State Of U.P. Thru. Secretary, ... on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. SINGLE No. - 4170 of 2013
 

 
Petitioner :- Subhash Kumar Verma
 
Respondent :- State Of U.P. Thru. Secretary, Home & Others
 
Counsel for Petitioner :- M.B. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed by learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 26.11.2015

Faridul

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