Citation : 2015 Latest Caselaw 4601 ALL
Judgement Date : 26 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 876 of 2015 Appellant :- Mitthu @ Harishchandra Respondent :- State Of U.P. Counsel for Appellant :- Chandra Mohan Singh,Mithlesh Singh Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
List in the week commencing 07.12.2015 before the appropriate Court.
Order Date :- 26.11.2015
Faridul
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!