Dinesh Kumar vs State Of U.P.
2015 Latest Caselaw 4598 ALL

Citation : 2015 Latest Caselaw 4598 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Dinesh Kumar vs State Of U.P. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9391 of 2015
 

 
Applicant :- Dinesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akash Deep Shukla,Tarun Kumar,Varun
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed ten days' time to file counter affidavit.

List on 07.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

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