Samar Singh & Ors. vs State Of U.P. & Another
2015 Latest Caselaw 4597 ALL

Citation : 2015 Latest Caselaw 4597 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Samar Singh & Ors. vs State Of U.P. & Another on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 2585 of 2014
 

 
Applicant :- Samar Singh & Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ateequzzaman Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate,Sunil Kumar Singh
 

 
Hon'ble Bala Krishna Narayana,J.

Connect and list along with Misc. Application (U/s 482) No. 3555 of 2014 on 07.12.2015.

Interim order, if, any shall continue till the next date of listing.

Order Date :- 26.11.2015

Faridul

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