Smt. Shanu Singh & Anr. vs State Of U.P. Thru. Secretary ...
2015 Latest Caselaw 4580 ALL

Citation : 2015 Latest Caselaw 4580 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Smt. Shanu Singh & Anr. vs State Of U.P. Thru. Secretary ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6713 of 2015
 

 
Petitioner :- Smt. Shanu Singh & Anr.
 
Respondent :- State Of U.P. Thru. Secretary Basic Education & 5 Others
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,M.M. Asthana,Navendu Srvastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Connect and list alongwith writ petition no. 6275 (SS) of 2015.

In the meantime, petitioners shall be allowed to appear in the counseling in question which is under process or is to be held in near future but their result shall not be declared till the next date of listing.

Order Date :- 24.11.2015

MH/-

Download the LatestLaws.com Mobile App