Narendra Maurya & 2 Others vs Dr. A.P.J. Abdul Kalam Technical ...
2015 Latest Caselaw 4579 ALL

Citation : 2015 Latest Caselaw 4579 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Narendra Maurya & 2 Others vs Dr. A.P.J. Abdul Kalam Technical ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7104 of 2015
 

 
Petitioner :- Narendra Maurya & 2 Others
 
Respondent :- Dr. A.P.J. Abdul Kalam Technical University, Lucknow & 2 Ors
 
Counsel for Petitioner :- Ashok Shukla
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, list this case on 30.11.2015.

Order Date :- 24.11.2015

MH/-

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