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Gulfam @ Gulfan vs State Of U.P. And 2 Others
2015 Latest Caselaw 4576 ALL

Citation : 2015 Latest Caselaw 4576 ALL
Judgement Date : 24 November, 2015

Allahabad High Court
Gulfam @ Gulfan vs State Of U.P. And 2 Others on 24 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23035 of 2015
 

 
Petitioner :- Gulfam @ Gulfan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vivek Kumar Singh,Mayank Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri Viveki Kumar Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 24.11.2015

Ashish Pd.

 

 

 
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