Kushal Singh Bisht vs State Of U.P. Thru.The Prin. Secy. ...
2015 Latest Caselaw 4571 ALL

Citation : 2015 Latest Caselaw 4571 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Kushal Singh Bisht vs State Of U.P. Thru.The Prin. Secy. ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6727 of 2015
 

 
Petitioner :- Kushal Singh Bisht
 
Respondent :- State Of U.P. Thru.The Prin. Secy. Finance U.P. & Another
 
Counsel for Petitioner :- Himanshu Raghave,Tarun Kumar Tiwari
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party no.1 has been accepted by learned Chief Standing Counsel.

Issue notice to opposite party no.2 returnable at an early date.

Order Date :- 24.11.2015

Arvind

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