Mool Chand vs Uttar Pradesh Khadi & Vill. ...
2015 Latest Caselaw 4570 ALL

Citation : 2015 Latest Caselaw 4570 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Mool Chand vs Uttar Pradesh Khadi & Vill. ... on 24 November, 2015

Bench: Shri Narayan Shukla, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1313 of 2013
 

 
Petitioner :- Mool Chand
 
Respondent :- Uttar Pradesh Khadi & Vill. Industries Board & Others
 
Counsel for Petitioner :- A.P. Singh,Bhup Chandra Singh,Himanshu Raghave
 
Counsel for Respondent :- C.S.C.,Ankit Singh,Ashok Kumar Pandey,Dr.V.K.Singh
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Mahendra Dayal,J.

Heard Mr. A.P. Singh, learned counsel for the petitioner, Mr. Ashok Kumar Pandey, learned counsel for Uttar Pradesh Khadi & Village Industries Board and Dr. V.K. Singh, learned counsel for respondent no.12.

Judgement reserved.

Order Date :- 24.11.2015

Muk

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