Shri Pal vs State Of U.P. Thru Prin.Secy.To ...
2015 Latest Caselaw 4569 ALL

Citation : 2015 Latest Caselaw 4569 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Shri Pal vs State Of U.P. Thru Prin.Secy.To ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1572 of 2015
 

 
Petitioner :- Shri Pal
 
Respondent :- State Of U.P. Thru Prin.Secy.To The Govt.Of U.P. Lko. & Ors.
 
Counsel for Petitioner :- Dr. R.K. Srivastava,Ganesh Gupta
 
Counsel for Respondent :- C.S.C.,Nadeem Murtaza,Rakesh Kumar Nigam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed list in the week commencing 7th December,2015.

Order Date :- 24.11.2015

MH/-

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