Neelabh vs State Of U.P. Thru. Secy.Higher ...
2015 Latest Caselaw 4568 ALL

Citation : 2015 Latest Caselaw 4568 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Neelabh vs State Of U.P. Thru. Secy.Higher ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7107 of 2015
 

 
Petitioner :- Neelabh
 
Respondent :- State Of U.P. Thru. Secy.Higher Technical Education & 3 Ors.
 
Counsel for Petitioner :- Onkar Nath Pandey,Lallan Verma
 
Counsel for Respondent :- C.S.C.,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, a week's time is allowed to the Standing Counsel to seek instructions.

List after one week.

Order Date :- 24.11.2015

MH/-

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