Jaiveer Singh vs State Of U.P. And 2 Others
2015 Latest Caselaw 4567 ALL

Citation : 2015 Latest Caselaw 4567 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Jaiveer Singh vs State Of U.P. And 2 Others on 24 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19105 of 2014
 

 
Petitioner :- Jaiveer Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manoj Tripathi,R.P. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri R.P. Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 24.11.2015

Ashish Pd.

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