Ramakant Singh vs State Of U.P.Thru ...
2015 Latest Caselaw 4565 ALL

Citation : 2015 Latest Caselaw 4565 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Ramakant Singh vs State Of U.P.Thru ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7113 of 2015
 

 
Petitioner :- Ramakant Singh
 
Respondent :- State Of U.P.Thru Prin.Secy.Higher Edu. Civil Sectt.Lko.&Ors
 
Counsel for Petitioner :- Himanshu Raghave,Amrit Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Shobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opp.party no.1 and 3 has been accepted by Chief Standing Counsel whereas Shobhit Mohan Shukla has put in appearance on behalf of opposite party no.2.

Issue notice to opposite party no.4 returnable at an early date.

List after four weeks.

Order Date :- 24.11.2015

MH/-

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