Smt. Pooja Kumar Alias Akeera Khan ... vs The State Of U.P. Thru Secy. And 3 ...
2015 Latest Caselaw 4562 ALL

Citation : 2015 Latest Caselaw 4562 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Smt. Pooja Kumar Alias Akeera Khan ... vs The State Of U.P. Thru Secy. And 3 ... on 24 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16036 of 2014
 

 
Petitioner :- Smt. Pooja Kumar Alias Akeera Khan And Another
 
Respondent :- The State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Mohammad Akram
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Mohammad Akram, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 24.11.2015

Ashish Pd.

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