Sahayak Samagri Prabandhak ... vs The Commissioner U.P.Commercial ...
2015 Latest Caselaw 4559 ALL

Citation : 2015 Latest Caselaw 4559 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Sahayak Samagri Prabandhak ... vs The Commissioner U.P.Commercial ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- TRADE TAX REVISION No. - 88 of 2015
 

 
Applicant :- Sahayak Samagri Prabandhak (Astt.Material Manager) Charbagh
 
Opposite Party :- The Commissioner U.P.Commercial Tax Lucknow
 
Counsel for Applicant :- Brijesh Kumar Shukla,Anupam Kumar
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notices on behalf of opposite parties have been accepted by learned Chief Standing Counsel.

Learned Standing Counsel prays for and is granted a week's time to examine the issue.

List this case in the week commencing 7.12.2015.

Order Date :- 24.11.2015

Arvind

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