Maharshi Saubhari Inter College ... vs State Of U.P.Thru ...
2015 Latest Caselaw 4550 ALL

Citation : 2015 Latest Caselaw 4550 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Maharshi Saubhari Inter College ... vs State Of U.P.Thru ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7109 of 2015
 

 
Petitioner :- Maharshi Saubhari Inter College Thru Its Manager Praveen Cha
 
Respondent :- State Of U.P.Thru Prin.Secy.Secondary Edu.Civil Sectt.& Ors.
 
Counsel for Petitioner :- M.M. Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

After arguing for some length, learned Counsel for the petitioner submitted that the writ petition may be dismissed as not pressed at this stage.

Accordingly, the writ petition is dismissed as not pressed at this stage.

Order Date :- 24.11.2015

MH/-

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