Angad Singh Kachhvah vs State Of U.P. Thru. ...
2015 Latest Caselaw 4549 ALL

Citation : 2015 Latest Caselaw 4549 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Angad Singh Kachhvah vs State Of U.P. Thru. ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6711 of 2015
 

 
Petitioner :- Angad Singh Kachhvah
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Medical & Health & 2 Others
 
Counsel for Petitioner :- Rakesh Chandra Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List this case alongwith writ petition no. 5126(SS) of 2015 at an early date. In the meantime, Standing Counsel shall instructions and may file counter affidavit.

Order Date :- 24.11.2015

MH/-

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