Anil Singh Yadav vs The State Of U.P.
2015 Latest Caselaw 4545 ALL

Citation : 2015 Latest Caselaw 4545 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Anil Singh Yadav vs The State Of U.P. on 24 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9533 of 2015
 

 
Applicant :- Anil Singh Yadav
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sheo Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Counter affidavit filed on behalf of the State by the learned A.G.A. in the Court today is taken on record.

Learned counsel for the applicant prays for and is allowed a week's time to file rejoinder affidavit, explaining therein the criminal history of the applicant.

List this case on 03.12.2015 before the appropriate Court.

Order Date :- 24.11.2015

Faridul

Download the LatestLaws.com Mobile App