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Goge @ Dinesh Kumar ( Second Bail ) vs The State Of U.P.
2015 Latest Caselaw 4544 ALL

Citation : 2015 Latest Caselaw 4544 ALL
Judgement Date : 24 November, 2015

Allahabad High Court
Goge @ Dinesh Kumar ( Second Bail ) vs The State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 10661 of 2015
 

 
Applicant :- Goge @ Dinesh Kumar ( Second Bail )
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Manish Kr. Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is the second bail application of the applicant.  The first bail application of the applicant was rejected by Hon'ble Mahendra Dayal, J. by His Lordship's order dated 18.08.2015 passed in criminal misc. bail application no. 113 of 2015.

List this case on 18.12.2015 before the appropriate Court.

Order Date :- 24.11.2015

Faridul

 

 

 
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