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Lekhram vs State Of U.P.
2015 Latest Caselaw 4540 ALL

Citation : 2015 Latest Caselaw 4540 ALL
Judgement Date : 24 November, 2015

Allahabad High Court
Lekhram vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 10656 of 2015
 

 
Applicant :- Lekhram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shailesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.

List this case on 16.12.2015 before the appropriate Court.

Order Date :- 24.11.2015

Faridul

 

 

 
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