Shiv Lal Paasi vs State Of U.P. Through Government ...
2015 Latest Caselaw 4539 ALL

Citation : 2015 Latest Caselaw 4539 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Shiv Lal Paasi vs State Of U.P. Through Government ... on 24 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 10662 of 2015
 

 
Applicant :- Shiv Lal Paasi
 
Opposite Party :- State Of U.P. Through Government Advocate
 
Counsel for Applicant :- Om Prakash Yadav,Brijesh Yadav 'Vijay'
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed ten days' time to file counter affidavit.

List this case along with criminal misc. bail application no. 10155 of 2015 on 09.12.2015 before the appropriate Court.

Order Date :- 24.11.2015

Faridul

Download the LatestLaws.com Mobile App