Patau Pandit @ Patloo And Another vs State Of U.P.
2015 Latest Caselaw 4537 ALL

Citation : 2015 Latest Caselaw 4537 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Patau Pandit @ Patloo And Another vs State Of U.P. on 24 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 8732 of 2015
 

 
Applicant :- Patau Pandit @ Patloo And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sangram Singh,Ambrish Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant prays for and is allowed three days' time to file supplementary affidavit, disclosing therein the criminal history of the applicant, if, any.

List on 03.12.2015 before the appropriate Court.

Order Date :- 24.11.2015

Faridul

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