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Nirmal Singh ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4534 ALL

Citation : 2015 Latest Caselaw 4534 ALL
Judgement Date : 24 November, 2015

Allahabad High Court
Nirmal Singh ( Second Bail ) vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 10672 of 2015
 

 
Applicant :- Nirmal Singh ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kumra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is the second bail application of the applicant.  The first bail application of the applicant was rejected by Hon'ble Mahendra Dayal, J. by His Lordship's order dated 16.7.2015 passed in criminal misc. bail application no. 2994 of 2015.

List before the appropriate Court in the next week.

Order Date :- 24.11.2015

Faridul

 

 

 
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