Commissioner Commercial Taxes ... vs M/S Manoj Traders Wazirabagh ...
2015 Latest Caselaw 4516 ALL

Citation : 2015 Latest Caselaw 4516 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Commissioner Commercial Taxes ... vs M/S Manoj Traders Wazirabagh ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 87 of 2015
 

 
Applicant :- Commissioner Commercial Taxes U.P.Lucknow
 
Opposite Party :- M/S Manoj Traders Wazirabagh Bahraich
 
Counsel for Applicant :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice on the application for condonation of delay.

List the appeal alongwith Section 5 Application after four weeks' before the appropriate bench.

Order Date :- 23.11.2015

MH/-

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