M/S Kusum Trading Co. Raqabganj ... vs The Commissioner Commercial ...
2015 Latest Caselaw 4515 ALL

Citation : 2015 Latest Caselaw 4515 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

M/S Kusum Trading Co. Raqabganj ... vs The Commissioner Commercial ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- TRADE TAX REVISION No. - 82 of 2015
 

 
Applicant :- M/S Kusum Trading Co. Raqabganj Lucknow
 
Opposite Party :- The Commissioner Commercial Taxes U.P.Lucknow
 
Counsel for Applicant :- Rahul Agarwal,Vaibhav Pandey
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed list in the next cause list before the appropriate court.

Order Date :- 23.11.2015

MH/-

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