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Zuber And 6 Ors vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 4513 ALL

Citation : 2015 Latest Caselaw 4513 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Zuber And 6 Ors vs State Of U.P. And 2 Ors. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27602 of 2015
 

 
Petitioner :- Zuber And 6 Ors
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Suneel Kumar Rai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

After the matter was argued at some length, learned counsel for the petitioner states that the writ petition may be dismissed as not pressed.

The writ petition is dismissed as not pressed.

Order Date :- 23.11.2015

Ashish Pd.

 

 

 
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