Tej Ram vs State Of U.P. And 5 Others
2015 Latest Caselaw 4512 ALL

Citation : 2015 Latest Caselaw 4512 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Tej Ram vs State Of U.P. And 5 Others on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27569 of 2015
 

 
Petitioner :- Tej Ram
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned A.G.A. may obtain instructions from the Superintendent of Police, Auraiya regarding the efforts made by him for search of the missing girl. He may file an affidavit by the next date.

The matter shall be next listed on 15.12.2015.

Order Date :- 23.11.2015

Ashish Pd.

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