Yasin Khan vs The State Of U.P. And 5 Others
2015 Latest Caselaw 4511 ALL

Citation : 2015 Latest Caselaw 4511 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Yasin Khan vs The State Of U.P. And 5 Others on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27536 of 2015
 

 
Petitioner :- Yasin Khan
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Dinesh Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned A.G.A. may obtain instructions from the Senior Superintendent of Police, Mathura regarding the efforts made for recovery of three young children who have gone missing in terms of the FIR. He may file an affidavit by the next date.

The matter shall be next listed on 15.12.2015.

Order Date :- 23.11.2015

Ashish Pd.

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