Sukhveer Singh vs State Of U.P.
2015 Latest Caselaw 4507 ALL

Citation : 2015 Latest Caselaw 4507 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Sukhveer Singh vs State Of U.P. on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5260 of 2015
 

 
Appellant :- Sukhveer Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jahar Singh (Kashyap)
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Let the records of the court below be called for by the next date.

Learned Government Advocate may file objection, if any, to the bail application within a period of four weeks from today.

List in the month of February 2016.

Order Date :- 23.11.2015

Ashish Pd.

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