Surya Narain Shukla vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 4506 ALL

Citation : 2015 Latest Caselaw 4506 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Surya Narain Shukla vs State Of U.P. Through Prin. Secy. ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6687 of 2015
 

 
Petitioner :- Surya Narain Shukla
 
Respondent :- State Of U.P. Through Prin. Secy. U.P. Cooperative Societies
 
Counsel for Petitioner :- Rama Pati Shukla
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice has been accepted on behalf of opposite party no. 1 by learned Chief Standing Counsel.

Issue notice to opposite party no.2 returnable at an early date.

Order Date :- 23.11.2015

Arvind

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