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Arun Kumar vs Dayanand Vedic Vidyalay
2015 Latest Caselaw 4504 ALL

Citation : 2015 Latest Caselaw 4504 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Arun Kumar vs Dayanand Vedic Vidyalay on 23 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2197 of 1995
 

 
Petitioner :- Arun Kumar
 
Respondent :- Dayanand Vedic Vidyalay
 
Counsel for Petitioner :- R.N. Gupta,Awadhesh Kumar Tiwari
 
Counsel for Respondent :- W.U.Ahamad,C.S.C.,S.P.Tiwari,Sharad Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 120952 of 2015)

This is an application for correction of order dated 6.5.2015 passed on C.M.Application No. 110841 of 2014)

Submission of learned counsel for the petitioner is that in fifth para of the order dated 6.5.2015, the order has been wrongly transcribed as 14.11.2014 in place of 09.07.2014, therefore, necessity to move present application arose.

On due consideration, application is allowed.

In the fifth para of the order dated 6.5.2015, 14.11.2014 be read as 09.07.2014.

The order dated 6.5.2015 is being corrected with red ink.

Order Date :- 23.11.2015

Arvind

 

 

 
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