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Suresh Kumar And Anotther vs State Of U.P. Thru.Secy.Medical ...
2015 Latest Caselaw 4498 ALL

Citation : 2015 Latest Caselaw 4498 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Suresh Kumar And Anotther vs State Of U.P. Thru.Secy.Medical ... on 23 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4382 of 2004
 

 
Petitioner :- Suresh Kumar And Anotther
 
Respondent :- State Of U.P. Thru.Secy.Medical Education Civil Secretariate
 
Counsel for Petitioner :- R.S.Pandey
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel informs that as the record is not available today, it may be fixed for some other date.

List this case on 2.12.2015. Record as directed earlier shall be produced on the date fixed.

Order Date :- 23.11.2015

MH/-

 

 

 
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