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Golu Pasi And Another vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 4486 ALL

Citation : 2015 Latest Caselaw 4486 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Golu Pasi And Another vs State Of U.P. And 3 Ors. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27610 of 2015
 

 
Petitioner :- Golu Pasi And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Aacharya Rajesh Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Heard learned counsel for the parties. 

This writ petition has been filed with a prayer to issue an interim mandamus staying the arrest of the petitioners in pursuance of Case Crime No. 0541 of 2015 under Sections 323, 504, 506, 308 &34 I.P.C., Police Station George Town, District Allahabad.

We have gone through the facts of the present case. No case for considering the same is made out.

The writ petition is dismissed.

Order Date :- 23.11.2015

Ashish Pd.

 

 

 
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