Bhanwar Singh vs State Of U.P.
2015 Latest Caselaw 4483 ALL

Citation : 2015 Latest Caselaw 4483 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Bhanwar Singh vs State Of U.P. on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5257 of 2015
 

 
Appellant :- Bhanwar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Singh Sengar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Let the records of the court below be called for by the next date.

Learned Government Advocate may file objection, if any, to the bail application within a period of four weeks from today.

List in the month of February 2016.

Sri Raj Kumar Singh, Counsel for the opposite party is present.

Order Date :- 23.11.2015

Ashish Pd.

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