Ram Dayal & 10 Ors. vs State Of U.P. Through Secy. Nagar ...
2015 Latest Caselaw 4482 ALL

Citation : 2015 Latest Caselaw 4482 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Ram Dayal & 10 Ors. vs State Of U.P. Through Secy. Nagar ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6695 of 2015
 

 
Petitioner :- Ram Dayal & 10 Ors.
 
Respondent :- State Of U.P. Through Secy. Nagar Vikas Lko. & Ors.
 
Counsel for Petitioner :- Mohd. Ahsan Usman Faridi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notices on behalf of opposite party nos. 1 & 2 has been accepted by learned Chief Standing Counsel.

Sri Manoj Sahu, Advocate has put in appearance on behalf of opposite party no. 3 & 4 and filed Short Counter Affidavit, the same is taken on record.

Learned Counsel for the petitioner prays for and is granted a weeks' time to file Rejoinder Affidavit.

List thereafter.

Order Date :- 23.11.2015

Arvind

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