Mahendra Pratap Singh vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 4481 ALL

Citation : 2015 Latest Caselaw 4481 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Mahendra Pratap Singh vs State Of U.P. Through Prin. Secy. ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6685 of 2015
 

 
Petitioner :- Mahendra Pratap Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Services
 
Counsel for Petitioner :- Harish Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted a weeks' time to seek instructions in the matter.

List thereafter.

Order Date :- 23.11.2015

Arvind

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