Ram Khelawan Yadav vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 4480 ALL

Citation : 2015 Latest Caselaw 4480 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Ram Khelawan Yadav vs State Of U.P. Through Prin. Secy. ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6700 of 2015
 

 
Petitioner :- Ram Khelawan Yadav
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Intermediate Edu
 
Counsel for Petitioner :- Vineet Kumar Chaurasiya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel, who has put in appearance on behalf of respondents nos. 1 to 3 is directed to ascertain present status of service of the petitioner.

List on 14.12.2015.

Order Date :- 23.11.2015

MH/-

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