Anil Kumar & 40 Ors. vs State Of U.P. Through Secy. ...
2015 Latest Caselaw 4476 ALL

Citation : 2015 Latest Caselaw 4476 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Anil Kumar & 40 Ors. vs State Of U.P. Through Secy. ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5571 of 2015
 

 
Petitioner :- Anil Kumar & 40 Ors.
 
Respondent :- State Of U.P. Through Secy. Medical Edu. & Training U.P. Lko
 
Counsel for Petitioner :- Ajmal Khan,Ambrish Dubey,Rakesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of Standing Counsel put up tomorrow. The Additional Director, who is present today, shall again appear.

Order Date :- 23.11.2015

MH/-

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