Thakur Prasad Prajapati vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 4472 ALL

Citation : 2015 Latest Caselaw 4472 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Thakur Prasad Prajapati vs State Of U.P. And 2 Ors. on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27581 of 2015
 

 
Petitioner :- Thakur Prasad Prajapati
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Kamla Kant Srivastava,Rajesh Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned counsel for the petitioner states that the writ petition may be dismissed as not pressed.

In view of the statements made by learned counsel for the petitioner, this writ petition is dismissed as not pressed.

Order Date :- 23.11.2015

Ashish Pd.

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