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M/S N M Power Services ... vs Perfect House Ltd. Throu Director ...
2015 Latest Caselaw 4468 ALL

Citation : 2015 Latest Caselaw 4468 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
M/S N M Power Services ... vs Perfect House Ltd. Throu Director ... on 23 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- ARBITRATION APPLICATION No. - 49 of 2013
 

 
Applicant :- M/S N M Power Services Lko.Thro.Prop. Mrs. Manorma Chauhan
 
Opposite Party :- Perfect House Ltd. Throu Director And Ors.
 
Counsel for Applicant :- Manoj Kumar Yadav,Rajendra Kumar Yadav
 
Counsel for Opposite Party :- Sushil Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Sushil Mishra, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List in the next week.

Order Date :- 23.11.2015

Arvind

 

 

 
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