Smt.Kanchan Singh vs State Of U.P.Thr.Secy Basic ...
2015 Latest Caselaw 4464 ALL

Citation : 2015 Latest Caselaw 4464 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Smt.Kanchan Singh vs State Of U.P.Thr.Secy Basic ... on 23 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7415 of 2006
 

 
Petitioner :- Smt.Kanchan Singh
 
Respondent :- State Of U.P.Thr.Secy Basic Education 4 Ors.
 
Counsel for Petitioner :- A.N.Singh,Rakesh Pandey,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.,J.B.S. Rathore,Prashant Arora,Suresh Chandra Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On account of paucity of time, case could not be taken up.

List on 2.12.2015. The record which is available today, shall again be produced on the next date fixed.

Order Date :- 23.11.2015

MH/-

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