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Kanhaiya Lal (Gautam) Advocate vs Umakant Chaturvedi Advocate Urf ...
2015 Latest Caselaw 4460 ALL

Citation : 2015 Latest Caselaw 4460 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Kanhaiya Lal (Gautam) Advocate vs Umakant Chaturvedi Advocate Urf ... on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27609 of 2015
 

 
Petitioner :- Kanhaiya Lal (Gautam) Advocate
 
Respondent :- Umakant Chaturvedi Advocate Urf Kaliya And 9 Others
 
Counsel for Petitioner :- Kanhaiya Lal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Petitioner is present before this Court in person.

After the matter was argued at some length, the petitioner has submitted that the matter may be dismissed as not pressed.

The writ petition is dismissed as not pressed.

Order Date :- 23.11.2015

Ashish Pd.

 

 

 
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