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Commissioner Commercial Taxes ... vs M/S Manoj Traders Wazirabagh ...
2015 Latest Caselaw 4456 ALL

Citation : 2015 Latest Caselaw 4456 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Commissioner Commercial Taxes ... vs M/S Manoj Traders Wazirabagh ... on 23 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 86 of 2015
 

 
Applicant :- Commissioner Commercial Taxes U.P.Lucknow
 
Opposite Party :- M/S Manoj Traders Wazirabagh Bahraich
 
Counsel for Applicant :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice on the application under Section 5 of the Limitation Act.

List the Revision alongwith Section 5 application after four weeks.

Order Date :- 23.11.2015

MH/-

 

 

 
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