Pawan Kumar And Ors. vs The State Of U.P And Anr.
2015 Latest Caselaw 4453 ALL

Citation : 2015 Latest Caselaw 4453 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Pawan Kumar And Ors. vs The State Of U.P And Anr. on 23 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 5259 of 2012
 

 
Applicant :- Pawan Kumar And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- S.K Shukla,A.N Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Arun Kumar,Pratul Prakash Srivastava,Surendra Pal
 

 
Hon'ble Bala Krishna Narayana,J.

Case is passed over on account of illness slip sent by Sri A.N. Mishra, learned counsel for the applicants.

List in the next cause list.

Order Date :- 23.11.2015

Faridul

Download the LatestLaws.com Mobile App