Rajendra Prasad And Ors. vs The State Of U.P Thru Principal ...
2015 Latest Caselaw 4452 ALL

Citation : 2015 Latest Caselaw 4452 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Rajendra Prasad And Ors. vs The State Of U.P Thru Principal ... on 23 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 6459 of 2013
 

 
Applicant :- Rajendra Prasad And Ors.
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Counsel for Applicant :- Dinesh Kumar Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Pandey
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicants prays for and is allowed a week's time to file rejoinder affidavit.

List this case on 04.12.2015.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 23.11.2015

Faridul

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