Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sheetla Singh And Ors. (Complaint ... vs The State Of U.P And Anr.
2015 Latest Caselaw 4451 ALL

Citation : 2015 Latest Caselaw 4451 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Sheetla Singh And Ors. (Complaint ... vs The State Of U.P And Anr. on 23 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 1372 of 2013
 

 
Applicant :- Sheetla Singh And Ors. (Complaint Case)
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ashok Kumar Shukla,Indra Bhushan Singh
 
Counsel for Opposite Party :- Govt. Advocate,Sushil Misra
 

 
Hon'ble Bala Krishna Narayana,J.

As jointly prayed, list this case on 18.12.2015.

Interim order to continue till then.

Order Date :- 23.11.2015

Faridul

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter