Citation : 2015 Latest Caselaw 4449 ALL
Judgement Date : 23 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- U/S 482/378/407 No. - 5618 of 2013 Applicant :- Mushtaq And Anr. Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- S.W Zaman Counsel for Opposite Party :- Govt. Advocate,B.Q. Siddiqui Hon'ble Bala Krishna Narayana,J.
Case is adjourned on the request made by learned counsel for the applicants.
List in the next cause list.
Order Date :- 23.11.2015
Faridul
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