Shabbu Painter vs The State Of U.P Thru Principal ...
2015 Latest Caselaw 4448 ALL

Citation : 2015 Latest Caselaw 4448 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Shabbu Painter vs The State Of U.P Thru Principal ... on 23 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 149 of 2012
 

 
Applicant :- Shabbu Painter
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Deptt., Lucknow
 
Counsel for Applicant :- Manish Mehrotra,M.N Iqbal
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Kumar Singh
 

 
Hon'ble Bala Krishna Narayana,J.

Case is passed over on account of illness slip sent by learned counsel for the parties.

List in the next cause list.

Order Date :- 23.11.2015

Faridul

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