Satyavir Singh Yadav vs State Of U.P. & 6 Others
2015 Latest Caselaw 4447 ALL

Citation : 2015 Latest Caselaw 4447 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Satyavir Singh Yadav vs State Of U.P. & 6 Others on 23 November, 2015

Bench: Dhananjaya Yeshwant Chandrachud, Chief Justice, Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 831 of 2015
 

 
Appellant :- Satyavir Singh Yadav
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Appellant :- Mahesh Chand Sharma
 
Counsel for Respondent :- C.S.C.,Gulrez Khan,Shiv Nath Singh
 

 
Hon'ble Dr. Dhananjaya Yeshwant Chandrachud,Chief Justice
 
Hon'ble Yashwant Varma,J.

Dismissed.

For orders, see order of the date passed in Special Appeal No. 824 of 2015 (Vir Singh Vs. State of U.P. & Others).

Order Date :- 23.11.2015

Arun K. Singh

(Yashwant Varma, J.) (Dr. D.Y. Chandrachud, C.J.)

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