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Abdul Haq And Anr. (Complaint ... vs The State Of U.P And Anr.
2015 Latest Caselaw 4446 ALL

Citation : 2015 Latest Caselaw 4446 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Abdul Haq And Anr. (Complaint ... vs The State Of U.P And Anr. on 23 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 5194 of 2012
 

 
Applicant :- Abdul Haq And Anr. (Complaint Case)
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- C.L Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Zubair Hasan
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, list in the next cause list.

Order Date :- 23.11.2015

Faridul

 

 

 
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